M/S Kirby Building Systems Limited v. Assistant Commissioner (CT) Ltu

Court: Telangana High Court
Case number: WP/24090/2009
Date of judgment: 19 Mar 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s Kirby Building Systems Limited
Respondent: Assistant Commissioner (CT) LTU
CNR: HBHC010476982009

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