M/S. Ibp Co. Limited v. The Assistant Commissioner (CT) Ltu
- Court
- Telangana High Court
- Case number
- WP/24029/2006
- Date of judgment
- 29 Nov 2010
- Bench
- V.V.S.RAO,RAMESH RANGANATHAN
- Petitioner
- M/s. IBP Co. Limited,
- Respondent
- The Assistant Commissioner (CT) LTU,
- CNR
- HBHC010376602006
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.