M/S. Sri Kailash Medical Agencies v. The Commercial Tax Officer, No. -Ii

Court: Telangana High Court
Case number: WP/12683/2010
Date of judgment: 14 Jun 2010
Bench: RAMESH RANGANATHAN,B.PRAKASH RAO
Petitioner: M/s. Sri Kailash Medical Agencies,
Respondent: The Commercial Tax Officer, No. -II,
CNR: HBHC010523852010

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