M/S.Foster Infin And Trading Private Limited,6-3-347/2 v. The Commercial Tax Officer,Khairatabad Circle

Court: Telangana High Court
Case number: WP/8639/2010
Date of judgment: 26 Apr 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s.Foster Infin AND Trading Private Limited,6-3-347/2
Respondent: The Commercial Tax officer,Khairatabad circle
CNR: HBHC010633682010

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