M/S. Oil And Natural Gas Corporation Limited v. The Assistant Commissioner (CT) Ltu

Court: Telangana High Court
Case number: WP/8753/2010
Date of judgment: 20 Apr 2010
Bench: T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
Petitioner: M/s. Oil and Natural Gas Corporation Limited
Respondent: The Assistant Commissioner (CT) LTU
CNR: HBHC010641132010

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