M/S Iris Cyberth LTD v. The Commercial Tax Officer
- Court
- Telangana High Court
- Case number
- WP/6399/2010
- Date of judgment
- 25 Mar 2010
- Bench
- T.MEENA KUMARI,NOOTY RAMAMOHANA RAO
- Petitioner
- M/s IRIS Cyberth Ltd
- Respondent
- The Commercial Tax Officer
- CNR
- HBHC010631142010
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.