M/S.Sheetal Refineries Private Limited, Gaganpahad v. The Commercial Tax Officer,Special Commodities

Court: Telangana High Court
Case number: WP/22973/2009
Date of judgment: 19 Jan 2010
Bench: GODA RAGHURAM,RAMESH RANGANATHAN
Petitioner: M/s.Sheetal Refineries Private Limited, Gaganpahad
Respondent: The Commercial Tax Officer,Special Commodities
CNR: HBHC010405792009

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