M/S. Bmm Cements LTD. v. The Commercial Tax Officer (Int)
- Court
- Telangana High Court
- Case number
- WP/4504/2011
- Date of judgment
- 17 Mar 2011
- Bench
- V.V.S.RAO,RAMESH RANGANATHAN
- Petitioner
- M/s. BMM Cements Ltd.
- Respondent
- The Commercial Tax Officer (Int)
- CNR
- HBHC010354082011
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.