The State Of A.P..S.T.A.T.Hyd. v. Prompt Packing (PVT)LTD.Rr Dist.

Court
Telangana High Court
Case number
TRC/141/2001
Date of judgment
21 Feb 2013
Bench
GODA RAGHURAM,M.S.RAMACHANDRA RAO
Petitioner
THE STATE OF A.P..S.T.A.T.HYD.
Respondent
PROMPT PACKING (PVT)LTD.RR DIST.
CNR
HBHC010248912001

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