M/S.Rayalaseema Industries INDIA Private Limited v. Commercial Tax Officer, Lad Bazar Circle, Hyderabad.
- Court
- Telangana High Court
- Case number
- WP/35469/2014
- Date of judgment
- 21 Nov 2014
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- M/s.Rayalaseema Industries India Private Limited,
- Respondent
- Commercial Tax Officer, Lad Bazar Circle, Hyderabad.
- CNR
- HBHC010253972014
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.