M/S.Dilip Re-Rolling PVT.LTD. v. The State Of Telangana
- Court
- Telangana High Court
- Case number
- WP/36185/2014
- Date of judgment
- 27 Nov 2014
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- M/s.Dilip Re-Rolling Pvt.Ltd.,
- Respondent
- The State of Telangana,
- CNR
- HBHC010138962014
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.