M/S. Sri Guru Raghavendra Fried Gram Mill v. The Assistant Commissioner (CT) (Audit)

Court: Telangana High Court
Case number: WP/6555/2015
Date of judgment: 13 Mar 2015
Bench: B.SIVA SANKARA RAO,R.SUBHASH REDDY
Petitioner: M/s. Sri Guru Raghavendra Fried Gram Mill,
Respondent: The Assistant Commissioner (CT) (Audit)
CNR: HBHC010567522015

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