M/S.Yuvaraj Agrotech. Ginning And Pressing Factory v. Commercial Tax Officer, Nirmal Circle
- Court
- Telangana High Court
- Case number
- WP/22446/2013
- Date of judgment
- 4 Mar 2015
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- M/s.Yuvaraj Agrotech. Ginning AND Pressing Factory,
- Respondent
- Commercial Tax Officer, Nirmal Circle,
- CNR
- HBHC010374082013
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.