M/S. Raasi Associates v. The Commercial Tax Officer
Original PDF →WP/30940/2014HC TelanganaGSTCNR HBHC01003574201424 April 2015Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.