Pearl Beverages LTD. v. Additional Commissioner (CT) (Legal)
- Court
- Telangana High Court
- Case number
- WP/41600/2015
- Date of judgment
- 22 Dec 2015
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- Pearl Beverages Ltd.,
- Respondent
- Additional Commissioner (CT) (Legal)
- CNR
- HBHC010579682015
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.