M/S. Adani Wilmar LTD. v. The State Of Andhra Pradesh, Revenue Department

Court: Telangana High Court
Case number: WP/24977/2015
Date of judgment: 11 Aug 2015
Bench: CHALLA KODANDA RAM,G.CHANDRAIAH
Petitioner: M/s. Adani Wilmar Ltd.,
Respondent: The State of Andhra Pradesh, Revenue Department,
CNR: HBHC010232542015

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