M/S T.V.Sundram Iyengar And Sons LTD. v. Assistant Commissioner (CT)
- Court
- Telangana High Court
- Case number
- WP/7966/2015
- Date of judgment
- 25 Mar 2015
- Bench
- B.SIVA SANKARA RAO,R.SUBHASH REDDY
- Petitioner
- M/s T.V.Sundram Iyengar AND Sons Ltd.,
- Respondent
- Assistant Commissioner (CT)
- CNR
- HBHC010010672015
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.