M/S.Sandeepa Restaurant v. Addl. Commissioner (CT) Legal
- Court
- Telangana High Court
- Case number
- WP/7038/2015
- Date of judgment
- 18 Mar 2015
- Bench
- B.SIVA SANKARA RAO,R.SUBHASH REDDY
- Petitioner
- M/s.Sandeepa Restaurant
- Respondent
- Addl. Commissioner (CT) Legal,
- CNR
- HBHC010294682015
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.