M/S. Geeta Cotton Company v. The Assistant Commissioner (CT) Ltu

Court: Telangana High Court
Case number: WP/1056/2010
Date of judgment: 15 Jun 2015
Bench: CHALLA KODANDA RAM,G.CHANDRAIAH
Petitioner: M/s. Geeta Cotton Company,
Respondent: The Assistant Commissioner (CT) LTU,
CNR: HBHC010579362010

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