M/S. Sri Annapurna Traders, Dwaraka Tirumala Road v. The Government Of Andhra Pradesh Rep By Its
- Court
- Telangana High Court
- Case number
- WP/34474/2014
- Date of judgment
- 4 Mar 2015
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- M/S. Sri Annapurna Traders, Dwaraka Tirumala Road ,
- Respondent
- The Government of Andhra Pradesh Rep by its
- CNR
- HBHC010543612014
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