M/S.Mba Motors v. The State Of Telangana
- Court
- Telangana High Court
- Case number
- WP/17395/2015
- Date of judgment
- 29 Jun 2015
- Bench
- CHALLA KODANDA RAM,G.CHANDRAIAH
- Petitioner
- M/s.MBA Motors,
- Respondent
- The State of Telangana,
- CNR
- HBHC010404062015
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.