M/S Leo Meridian Infrastructure Projects And Hotels LTD. v. State Of Telangana

Court: Telangana High Court
Case number: WP/39163/2014
Date of judgment: 23 Sept 2015
Bench: CHALLA KODANDA RAM,G.CHANDRAIAH
Petitioner: M/s Leo Meridian Infrastructure Projects AND Hotels Ltd.,
Respondent: State of Telangana,
CNR: HBHC010660532014

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