M/S.Kedarnath Cottons (P) LTD. v. Asst. Commissioner (CT) Ltu

Court: Telangana High Court
Case number: WP/20372/2014
Date of judgment: 4 Mar 2015
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s.Kedarnath Cottons (P) Ltd.,
Respondent: Asst. Commissioner (CT) LTU,
CNR: HBHC010699202014

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