M/S. Om Traders v. Deputy Commercial Tax Officer
- Court
- Telangana High Court
- Case number
- WP/22860/2015
- Date of judgment
- 28 Dec 2015
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- M/s. OM Traders,
- Respondent
- Deputy CoMmercial Tax Officer,
- CNR
- HBHC010526792015
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.