M/S.Kedarnath Cottons (P) LTD. v. Asst. Commissioner (CT) Ltu
- Court
- Telangana High Court
- Case number
- WP/20575/2014
- Date of judgment
- 15 Jun 2015
- Bench
- CHALLA KODANDA RAM,G.CHANDRAIAH
- Petitioner
- M/s.Kedarnath Cottons (P) Ltd.,
- Respondent
- Asst. Commissioner (CT) LTU,
- CNR
- HBHC010477172014
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.