M/S. Sri Raghavendra Fried Gram Mill v. The. Commercial Tax Officer

Court: Telangana High Court
Case number: WP/6836/2015
Date of judgment: 15 Jun 2015
Bench: CHALLA KODANDA RAM,G.CHANDRAIAH
Petitioner: M/s. Sri Raghavendra Fried Gram Mill,
Respondent: The. Commercial Tax Officer,
CNR: HBHC010325092015

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