M/S. Manjeera Constrtuctions LTD. v. The State Of Andhra Pradesh, Rep. By Its Secretary TO

Court: Telangana High Court
Case number: WP/36143/2013
Date of judgment: 24 Apr 2015
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s. Manjeera Constrtuctions Ltd.,
Respondent: The State of Andhra Pradesh, rep. by its Secretary to
CNR: HBHC010434172013

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