M/S Adani Wilmar LTD. v. The State Of Andhra Pradesh
- Court
- Telangana High Court
- Case number
- WP/24955/2015
- Date of judgment
- 11 Aug 2015
- Bench
- CHALLA KODANDA RAM,G.CHANDRAIAH
- Petitioner
- M/s Adani Wilmar Ltd.,
- Respondent
- The State of Andhra Pradesh,
- CNR
- HBHC010310632015
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