Telangana High Court GST Judgments — 2016

33 judgments.

• M/S. Hima Agencies v. The Deputy Commissioner (CT)

  Record only

  WP/44058/2016·21 Dec 2016

• M/S Astha Corporation Private Limited v. The Commercial Tax Officer

  Record only

  WP/43590/2016·19 Dec 2016

• M/S. Sree Ambika Oils Ref Nary PVT. LTD. v. The Deputy Commercial Tax Officer - Ii

  Record only

  WP/30086/2016·2 Nov 2016

• M/S. S.B. Motor Corporation v. Assistant Commissioner (CT), Audit

  Record only

  WP/35704/2016·26 Oct 2016

• M/S. Gail INDIA LTD. v. The Assistant Commissioner (CT)

  Record only

  WP/33884/2016·19 Oct 2016

• M/S. Gail INDIA LTD. v. The Assistant Commissioner (CT), 10-355, Ramanayyapeta

  Record only

  WP/33892/2016·19 Oct 2016

• M/S. Mstc Limited v. Deputy Commercial Tax Officer

  Record only

  WP/32637/2016·19 Oct 2016

• M/S.M.J.Tirumala Aqua And Agro Products PVT. Limited v. Deputy Commercial Tax Officer-Ii

  Record only

  WP/25437/2016·6 Sept 2016

• M/S. Sree Krishna Automotives Hyd PVT. LTD. v. The State Of Telangana

  Record only

  WP/29390/2016·31 Aug 2016

• M/S. Sree Krishna Automotives Hyd PVT. LTD. v. The State Of Telangana

  Record only

  WP/29411/2016·31 Aug 2016

• M/S International Paper Appm LTD v. The Additional Commissioner (CT) Legal

  Record only

  WP/27487/2016·24 Aug 2016

• M/S.Harsha Cars Private Limited v. Commercial Tax Officer

  Record only

  WP/27155/2016·24 Aug 2016

• M/S. Coolcare Agencies v. Commercial Tax Officer, Circle-Ii, Khammam.

  Record only

  WP/26000/2016·4 Aug 2016

• M/S. Gayatri Power Private Limited v. The State Of Telangana

  Record only

  WP/24925/2016·1 Aug 2016

• M/S. Gayatri Power Private Limited v. The State Of Telangana

  Record only

  WP/24948/2016·1 Aug 2016

• M/S. Padigala Ginning Industries. v. The Commercial Tax Officer

  Record only

  WP/20489/2016·1 Aug 2016

• M/S Sun Pharmacutical Industries Limited v. The Commercial Tax Officer

  Record only

  WP/22378/2016·19 Jul 2016

• M/S. Raphykh Agencies v. The Commercial Tax Officer

  Record only

  WP/19390/2016·19 Jul 2016

• M/S. Meenakshi Fertilizers Depot v. Commercial Tax Officer, Fort Road, Warangal.

  Record only

  WP/20308/2016·28 Jun 2016

• M/S Varad Extrusion PVT LTD. v. The Deputy Commissioner (CT)

  Record only

  WP/18821/2016·15 Jun 2016

• M/S.Vishnavi Vishnu Krishna Corporation v. The Commercial Tax Officer, Rajender Nagar Circle

  Record only

  WP/13066/2016·26 Apr 2016

• M/S.Vishnavi Vishnu Krishna Corporation v. The Commercial Tax Officer

  Record only

  WP/13130/2016·26 Apr 2016

• M/S. Sri Lakshmi Srinivasa Jute Mills Limited v. Commercial Tax Officer, Rajam.

  Record only

  WP/12743/2016·22 Apr 2016

• Sri Venkateswara Industries v. Commercial Tax Officer, And 5 Others

  Record only

  WP/7654/2016·15 Mar 2016

• M/S. Kanyaka Parameshwari Rice And Oil Mill v. The State Of Telangana, Rep. By Its Principal Secretary

  Record only

  WP/3236/2016·2 Mar 2016

• M/S. Sri Balaji Enterprises v. The State Of Telangana

  Record only

  WP/1263/2016·2 Mar 2016

• M/S. Keshava Industries v. The State Of Telangana

  Record only

  WP/1075/2016·2 Mar 2016

• M/S. Sree Prima Industries v. The State Of Telangana, Rep. By Its Principal Secretary

  Record only

  WP/1262/2016·2 Mar 2016

• M/S. Uma Industries v. The State Of Telangana, Represented By Its Principal

  Record only

  WP/3174/2016·2 Mar 2016

• M/S. Parameswara Cotton Agro Products v. The State Of Telangana

  Record only

  WP/5021/2016·2 Mar 2016

• M/S. Hare Ram Corporation, Krishna Dist. v. Prl. Secy., Rev. (CT-Ii) Dept. And 2 Ors.

  Record only

  WP/41273/2015·18 Feb 2016

• M/S. Chakrika Eicher Tractors, Kanigiri And Another v. Prl Secy, Rev (CT) Dept, Hyd And 3 Others

  Record only

  WP/36807/2015·3 Feb 2016

• M/S Pavan Trading Company v. The Commercial Tax Officer

  Record only

  WP/48/2016·5 Jan 2016