M/S. Sree Ambika Oils Ref Nary PVT. LTD. v. The Deputy Commercial Tax Officer - Ii

Court
Telangana High Court
Case number
WP/30086/2016
Date of judgment
2 Nov 2016
Bench
RAMESH RANGANATHAN,A.SHANKAR NARAYANA
Petitioner
M/s. Sree Ambika Oils Ref nary Pvt. Ltd.,
Respondent
The Deputy Commercial Tax Officer - II,
CNR
HBHC010482362016

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