M/S. Sri Lakshmi Srinivasa Jute Mills Limited v. Commercial Tax Officer, Rajam.

Court: Telangana High Court
Case number: WP/12743/2016
Date of judgment: 22 Apr 2016
Bench: RAMESH RANGANATHAN,SURESH KUMAR KAIT
Petitioner: M/s. Sri Lakshmi Srinivasa Jute Mills Limited,
Respondent: Commercial Tax Officer, Rajam.
CNR: HBHC010823312016

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.