M/S. Hima Agencies v. The Deputy Commissioner (CT)
- Court
- Telangana High Court
- Case number
- WP/44058/2016
- Date of judgment
- 21 Dec 2016
- Bench
- RAMESH RANGANATHAN,A.SHANKAR NARAYANA
- Petitioner
- M/s. Hima Agencies,
- Respondent
- The Deputy Commissioner (CT),
- CNR
- HBHC010222782016
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.