M/S. Gail INDIA LTD. v. The Assistant Commissioner (CT)
- Court
- Telangana High Court
- Case number
- WP/33884/2016
- Date of judgment
- 19 Oct 2016
- Bench
- RAMESH RANGANATHAN,A.SHANKAR NARAYANA
- Petitioner
- M/s. GAIL India Ltd.,
- Respondent
- The Assistant Commissioner (CT),
- CNR
- HBHC010123772016
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.