M/S International Paper Appm LTD v. The Additional Commissioner (CT) Legal

Court: Telangana High Court
Case number: WP/27487/2016
Date of judgment: 24 Aug 2016
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/s International Paper APPM Ltd
Respondent: The Additional Commissioner (CT) Legal,
CNR: HBHC010565372016

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