M/S. Hare Ram Corporation, Krishna Dist. v. Prl. Secy., Rev. (CT-Ii) Dept. And 2 Ors.

Court: Telangana High Court
Case number: WP/41273/2015
Date of judgment: 18 Feb 2016
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/S. HARE RAM CORPORATION, KRISHNA DIST.
Respondent: PRL. SECY., REV. (CT-II) DEPT. AND 2 ORS.
CNR: HBHC010519242015

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