M/S. Keshava Industries v. The State Of Telangana
- Court
- Telangana High Court
- Case number
- WP/1075/2016
- Date of judgment
- 2 Mar 2016
- Bench
- RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
- Petitioner
- M/s. KESHAVA INDUSTRIES,
- Respondent
- The State of Telangana,
- CNR
- HBHC010479962016
Judgment text not available yet
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Reproduced from the public record of the Telangana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.