M/S. Coolcare Agencies v. Commercial Tax Officer, Circle-Ii, Khammam.

Court: Telangana High Court
Case number: WP/26000/2016
Date of judgment: 4 Aug 2016
Bench: U.DURGA PRASAD RAO,RAMESH RANGANATHAN
Petitioner: M/s. Coolcare Agencies,
Respondent: Commercial Tax Officer, Circle-II, Khammam.
CNR: HBHC010201502016

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