M/S Sun Pharmacutical Industries Limited v. The Commercial Tax Officer

Court: Telangana High Court
Case number: WP/22378/2016
Date of judgment: 19 Jul 2016
Bench: U.DURGA PRASAD RAO,RAMESH RANGANATHAN
Petitioner: M/s SUN PHARMACUTICAL INDUSTRIES LIMITED,
Respondent: The Commercial Tax Officer,
CNR: HBHC010037762016

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