M/S. Chakrika Eicher Tractors, Kanigiri And Another v. Prl Secy, Rev (CT) Dept, Hyd And 3 Others

Court: Telangana High Court
Case number: WP/36807/2015
Date of judgment: 3 Feb 2016
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: M/S. CHAKRIKA EICHER TRACTORS, KANIGIRI AND ANOTHER
Respondent: PRL SECY, REV (CT) DEPT, HYD AND 3 OTHERS
CNR: HBHC010403922015

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