Sri Venkateswara Industries v. Commercial Tax Officer, And 5 Others

Court: Telangana High Court
Case number: WP/7654/2016
Date of judgment: 15 Mar 2016
Bench: RAMESH RANGANATHAN,M.SATYANARAYANA MURTHY
Petitioner: SRI VENKATESWARA INDUSTRIES
Respondent: COMMERCIAL TAX OFFICER, AND 5 OTHERS,
CNR: HBHC010766372016

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