Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 2 of 9.

The Kattoor Service Co-Operative Bank Limited No.426 vs. The Deputy Commissioner

WP(C)/26273/2020HC Kerala27 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

St.Francis De Sales Press vs. The Assistant State Tax Officer

WP(C)/25598/2020HC Kerala26 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sunrise Institute Of Medical Science (P) LTD vs. State Tax Officer

WP(C)/26175/2020HC Kerala26 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Chirakkadayil Industries vs. The Assistant State Tax Officer

WP(C)/25291/2020HC Kerala26 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Alif Steel Agencies vs. State Of Kerala

OT.Rev/61/2016HC Kerala25 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

P.V.Thomas vs. Assistant Commissioner

WP(C)/26640/2019HC Kerala25 Nov 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

K.R. Sheela Subramanian vs. State Tax Officer

WP(C)/31446/2018HC Kerala25 Nov 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

A. A. Babu vs. The State Of Kerala

WP(C)/24953/2020HC Kerala25 Nov 2020

Bench: HONOURABLE MR. JUSTICE P.B.SURESH KUMAR

Amman Transports vs. The Assistant State Tax Officer

WP(C)/26080/2020HC Kerala25 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

P.H.Muhammad Kunju And Brothers vs. Assistant State Tax Officer

WP(C)/25943/2020HC Kerala25 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Secretary vs. The Manager, Federal Bank

WP(C)/25999/2020HC Kerala25 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Deputy Chief Engineer vs. The Deputy Commossioner

WP(C)/23179/2020HC Kerala24 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

V.V.Govindaraj vs. The State Tax Officer

WP(C)/25815/2020HC Kerala24 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

P.Jayachandran vs. The State Tax Officer (Works Contract And Lt)

WP(C)/25811/2020HC Kerala24 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M.G. Girijan vs. State Of Kerala

OT.Rev/86/2015HC Kerala23 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Neo Structo Construction (P) Limited vs. State Tax Officer

WP(C)/25679/2020HC Kerala23 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Lucky Star Bakers PVT LTD vs. The State Tax Officer (Intelligence)

WA/1505/2020HC Kerala20 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Renjilal Damodaran vs. The Asst. State Tax Officer

WA/1495/2020HC Kerala20 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Gireesh T.G vs. The State Tax Officer

WP(C)/25473/2020HC Kerala19 Nov 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

State Of Kerala vs. M/S.Contour Ready Mix Private LTD

OT.Rev/29/2016HC Kerala19 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Paul Abraham vs. The Asst. Labour Officer

WP(C)/25442/2020HC Kerala19 Nov 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

Nandanam Tiles And Sanitaries PVT. LTD vs. Reserve Bank Of INDIA

WP(C)/24693/2020HC Kerala19 Nov 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Gireesh T.G vs. The State Tax Officer

WP(C)/25358/2020HC Kerala18 Nov 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

Cochin Air Cargo Clearing House vs. Commissioner Of Customs (Preventive)

WP(C)/25164/2020HC Kerala17 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Relcon Foundations (P) LTD vs. The Assistant Commissioner

WP(C)/25048/2020HC Kerala17 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Laisa Vincent vs. The Deputy Commissioner (Appeals)

WP(C)/25060/2020HC Kerala17 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Prestige Estates Projects LTD vs. The Assistant Commissioner (Wc And Lt)

WP(C)/24904/2020HC Kerala16 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sujith C.K vs. Mr.Pravin Kumar Purwar

Con.Case(C)/46/2020HC Kerala16 Nov 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Rajesh V.R vs. Union Of INDIA

WP(C)/22579/2012HC Kerala13 Nov 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Renjilal Damodaran vs. The Asst. State Tax Officer

WP(C)/24260/2020HC Kerala13 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Renjilal Damodaran vs. The Assistant State Tax Officer

WP(C)/24819/2020HC Kerala13 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sneha Regency / Paray Village County vs. The Dey.Commissioner Of State Tax

WP(C)/24827/2020HC Kerala13 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Abdul Salim vs. The State Tax Officer

WP(C)/21533/2020HC Kerala12 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Softouch Health Care Private LTD vs. The State Tax Officer

RP/747/2020HC Kerala12 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Damodar Corporation vs. Union Of INDIA

WP(C)/18308/2020HC Kerala12 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Fog Resort And Spa vs. The State Tax Officer(Ib)

WP(C)/24663/2020HC Kerala12 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

T.O.Ittoop And Associates vs. The State Tax Officer (Works Contract)

WP(C)/24462/2020HC Kerala11 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. V.C. Constructions vs. The State Tax Officer (Works Contract)

WP(C)/24438/2020HC Kerala11 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vst Industries Limited vs. The Assistant State Tax Officer

WP(C)/24528/2020HC Kerala11 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Ninan M.Chandy vs. The Deputy Commissioner (Kvat)

WP(C)/24531/2020HC Kerala11 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vismaya Gold And Diamonds LLP vs. The State Tax Officer

WP(C)/24449/2020HC Kerala11 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kala Imaging World vs. The Superintendent

WP(C)/20071/2020HC Kerala10 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Everest Stone Crusher And Granites vs. The District Collector

WP(C)/18464/2020HC Kerala10 Nov 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

A.A. Francis vs. State Of Kerala

OT.Rev/116/2016HC Kerala09 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Smt.Tessy Antony vs. The Assisstant Commissioner Of State Tax

WP(C)/24179/2020HC Kerala09 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rojer Mathew And Company vs. The Assessing Authority

WP(C)/22409/2020HC Kerala06 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Gipson Thomas vs. State Of Kerala

Crl.MC/4874/2020HC Kerala06 Nov 2020

Bench: HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN

Gokul P.G vs. The State Of Kerala

WP(C)/21907/2020HC Kerala06 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Veer Pratab Singh vs. State Of Kerala

WP(C)/22016/2020HC Kerala06 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Shafeer P.A vs. Assistant State Tax Officer

WP(C)/23991/2020HC Kerala06 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kunnel Engineers And Contractors PVT. LTD vs. The Assistant Commissioner (Works Contract)

WP(C)/23902/2020HC Kerala05 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

S. Ajithkumar vs. The Deputy Commissioner (Assessment)

WP(C)/21401/2020HC Kerala05 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Anjikapadath Salim Shajahan vs. Assistant Commissioner

WP(C)/23863/2020HC Kerala05 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Anishkumar .K vs. The Asst. Commissioner Of State Tax

WP(C)/23802/2020HC Kerala05 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Genesis Decor International PVT. LTD vs. The State Tax Officer

WP(C)/23888/2020HC Kerala05 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Anwar.K.A (Contractor) vs. The Assistant Commissioner (Works Contract)

WP(C)/23681/2020HC Kerala04 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Pradeep .P vs. State Of Kerala

WP(C)/23698/2020HC Kerala04 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Secretary, A.K.G. Memorial Labour Contract Society Limited vs. Indian Railways

WP(C)/20113/2020HC Kerala04 Nov 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Glonia Impex vs. The Assistant Commissioner(Siib)

WP(C)/8432/2020HC Kerala04 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.A.Faisal vs. The State Tax Officer (Wc)

WP(C)/23695/2020HC Kerala04 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hotel Ramada vs. The State Tax Officer

WP(C)/23685/2020HC Kerala04 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Oura Venture vs. The Assistant Commissioner (Int)

WP(C)/23215/2020HC Kerala04 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Lotte INDIA Corporation LTD vs. The Assistant Commissioner Of State Tax

WP(C)/23223/2020HC Kerala03 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kalathingal Eshaque vs. The State Of Kerala

WP(C)/23615/2020HC Kerala03 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Radhakrishna Textiles vs. Superintendent Of Central Tax And Central Excise

WP(C)/23226/2020HC Kerala03 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Dora Infrastructures And Properties Private Limited vs. Union Of INDIA

WA/1424/2020HC Kerala03 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Malayalam Motors PVT. LTD vs. The Assistant State Tax Officer

WP(C)/23282/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Eveready Industries INDIA Limited vs. The Deputy Commissioner

WP(C)/23448/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Everyday Industries INDIA Limited vs. The Deputy Commissioner

WP(C)/23436/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Martin George vs. The State Tax Officer (Works Contract)

WP(C)/23283/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.J.Mathew vs. State Of Kerala

WP(C)/23178/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Pradeep S vs. Commissioner Of Central Taxes And Central Excise

WA/1417/2020HC Kerala02 Nov 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Mohammed Shereef vs. The State Of Kerala

WP(C)/23397/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Josgold vs. Assistant Commissioner Of State Tax (Int)

WP(C)/23398/2020HC Kerala02 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The State Of Kerala vs. M/S. Periyar Plywoods

OT.Rev/1/2020HC Kerala30 Oct 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

The State Of Kerala vs. M/S. Periyar Plywoods

OT.Rev/4/2020HC Kerala30 Oct 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

The State Of Kerala vs. M/S. Periyar Plywoods

OT.Rev/11/2020HC Kerala30 Oct 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Engineering Projects INDIA LTD vs. The State Tax Officer-Ii (Works Contract)

WP(C)/23129/2020HC Kerala30 Oct 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

M/S. Engineering Projects INDIA LTD vs. The Assistant Commissioner (Works Contract)

WP(C)/23000/2020HC Kerala28 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Periyar Rocks vs. Commercial Tax Officer

WP(C)/17280/2020HC Kerala28 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Mullakkarayil Hatcheries vs. State Tax Officer

WP(C)/23046/2020HC Kerala28 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Advanced Construction Technologies PVT. LTD vs. The Assistant Commissioner

WP(C)/23047/2020HC Kerala28 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Madhav Motors vs. State Tax Officer

WP(C)/5238/2020HC Kerala27 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Elite Tourist Home vs. The Intelligence Officer

WP(C)/18834/2020HC Kerala23 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Lucky Star Bakers PVT LTD vs. The State Tax Officer (Intelligence )

WP(C)/22769/2020HC Kerala23 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sebastian Jose vs. The Kerala Land Development Corporation Limited

WP(C)/22433/2020HC Kerala23 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. Vizag Exports vs. The Assistant Commissioner (Assessment)/

WP(C)/21665/2020HC Kerala21 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Indian Furniture Products Limited vs. The Assistant Commissioner

WP(C)/19687/2020HC Kerala21 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Emas Gold And Diamonds LLP vs. Additional Director General

WP(C)/16016/2020HC Kerala21 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Dora Infrastructure And Properties Private Limited vs. Union Of INDIA

WP(C)/22474/2020HC Kerala21 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vst And Sons (P) Limited vs. Assistant State Tax Officer (Intelligence)

WP(C)/22304/2020HC Kerala21 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Assistant Commissioner (Assmt)-I vs. O.V.Traders

RP/573/2020HC Kerala20 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.O.V.Traders vs. The Assistant Commissioiner(Assmt)1, 11

WP(C)/12398/2019HC Kerala20 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.N. Vijayan vs. The State Tax Officer (Works Contract)

WP(C)/22259/2020HC Kerala20 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Jineesh.P.A vs. The Director

WP(C)/22244/2020HC Kerala20 Oct 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Loafers Corner Cafe vs. Union Of INDIA

WP(C)/5127/2020HC Kerala20 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sinu T.S vs. The Assistant State Tax Officer

WP(C)/21456/2020HC Kerala20 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Secretary vs. Indian Railways

WP(C)/21033/2020HC Kerala20 Oct 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Alliance Tech vs. The Asst. Commissioner (Works Contract)

WP(C)/21374/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Alin Cashews vs. The State Tax Officer

WP(C)/22109/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

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