Kerala High Court GST Judgments — 2019

4,303 judgments. Showing the 100 most recent.

• Sobha LTD v. The Asst. State Tax(Int.)

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  WP(C)/35887/2019·31 Dec 2019

• Shaji George v. The Commissioner Kerala State Goods And Services Tax

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  WP(C)/35923/2019·27 Dec 2019

• Deepa Shibu v. The State Tax Officer

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  WP(C)/35564/2019·20 Dec 2019

• Gautam.C. Sreedharan v. The State Tax Officer

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  WP(C)/35172/2019·20 Dec 2019

• Baiju S.P. v. State Tax Officer (Investigation Branch)

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  WP(C)/35238/2019·20 Dec 2019

• Guruvayoor Multi Purpose Co-Operative Society v. The Commissioner

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  WP(C)/27656/2019·20 Dec 2019

• Karali Cement Company v. The State Tax Officer

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  WP(C)/35588/2019·20 Dec 2019

• M/S.Wonderla Holidays LTD v. The Principal Commissioner Of Central Tax

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  WP(C)/21699/2019·20 Dec 2019

• K.V.Pramodh v. The State Of Kerala

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  WP(C)/25406/2019·20 Dec 2019

• Kalpaka Distributors PVT. LTD v. Union Of INDIA

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  WP(C)/34771/2019·20 Dec 2019

• M/S.Wonderla Holidays LTD v. The Principal Additional Director General

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  WP(C)/41877/2017·20 Dec 2019

• Novateur Electrical And Digital Systems PVT. LTD v. The Intelligence Officer

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  WP(C)/34990/2019·19 Dec 2019

• A.S. Sajeev v. The Commercial Tax Officer

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  WP(C)/34917/2019·19 Dec 2019

• Wood Art Plywood v. The State Of Kerala

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  WP(C)/34903/2019·19 Dec 2019

• Gopalakrishna Enterprises v. The State Of Kerala

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  WP(C)/33439/2019·19 Dec 2019

• Joshy Jacob M v. The Deputy Tahsildar

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  WP(C)/33421/2019·19 Dec 2019

• Wild Tree Resorts By The Legend Private Limited v. The State Tax Officer

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  WP(C)/35124/2019·19 Dec 2019

• Larsen And Toubro Limited v. Union Of INDIA

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  WP(C)/32968/2019·19 Dec 2019

• K.K. Sreekumar v. State Tax Officer

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  WP(C)/34261/2019·18 Dec 2019

• Podikunju Musaliar Memorial Charitable And Educational Trust v. The State Tax Officer

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  WP(C)/34865/2019·18 Dec 2019

• M/S.Hungers End v. The State Of Kerala

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  WP(C)/33909/2019·18 Dec 2019

• Cordial Enterprises v. The Assistant Commisioner Of State Tax

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  WP(C)/34651/2019·18 Dec 2019

• M/S Regional Agricultural Research Station v. The State Tax Officer

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  WP(C)/34729/2019·18 Dec 2019

• K.N.Jayaprakash v. The State Tax Officer

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  WP(C)/34646/2019·18 Dec 2019

• M/S.Lord Krishna Arcade PVT. LTD. v. The State Tax Officer (Wc)

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  WP(C)/30322/2019·18 Dec 2019

• Kalpaka Builders PVT. LTD. v. The Assistant Commissioner

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  RP/1244/2019·18 Dec 2019

• Perumalil Granite Constructions v. The General Manager, Southern Railway Head Quarters Office

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  WP(C)/30986/2019·18 Dec 2019

• K.K. Sreekumar v. State Tax Officer

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  WP(C)/34471/2019·17 Dec 2019

• Renish Mathachan v. State Tax Officer

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  WP(C)/34446/2019·17 Dec 2019

• Apollo Tyres Limited v. The Principal Commissioner Of GST And Central Excise

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  WP(C)/34447/2019·17 Dec 2019

• Tip Top Furniture (P) LTD. v. The State Tax Officer (Intelligence)

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  WP(C)/34494/2019·17 Dec 2019

• K.T.Chandran Pillai v. State Of Kerala

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  Crl.MC/8095/2019·17 Dec 2019

• M/S Tip Top Furniture Industries v. The State Tax Officer (Intelligence)

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  WP(C)/34505/2019·17 Dec 2019

• Tip Top Furniture Land v. The State Tax Officer (Intelligence)

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  WP(C)/34470/2019·17 Dec 2019

• Mozart Global Furniture v. The State Tax Officer (Intelligence)

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  WP(C)/34457/2019·17 Dec 2019

• K.Saidalavi v. State Of Kerala

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  WP(C)/33939/2019·17 Dec 2019

• Daiwik Motors v. The Assistant State Tax Officer

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  WA/2473/2019·17 Dec 2019

• K.K.Sunil Kumar v. The State Tax Officer

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  WP(C)/18066/2019·17 Dec 2019

• K.Saidalavi v. State Of Kerala

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  WP(C)/33919/2019·17 Dec 2019

• Santhosh Kumar.R v. Kerala Water Authority

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  WP(C)/23298/2019·17 Dec 2019

• Shaji Mathew v. State Of Kerala

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  WP(C)/29506/2019·17 Dec 2019

• M/S. Top Hill Furniture Palace v. The State Tax Officer (Intelligence)

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  WP(C)/34531/2019·17 Dec 2019

• K.T.Saidalavi v. The State Tax Officer (Intelligence)

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  WP(C)/34560/2019·17 Dec 2019

• Casa Furniture (P) LTD. v. The State Tax Officer (Intelligence)

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  WP(C)/34451/2019·17 Dec 2019

• Accelerated Freeze Drying Co. LTD. v. State Of Kerala

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  WP(C)/34257/2019·16 Dec 2019

• Tranz Logistics v. Assistant State Tax Officer (Intelligence)

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  WP(C)/33948/2019·16 Dec 2019

• Koluthara Exports LTD. v. The State Of Kerala

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  WP(C)/33966/2019·16 Dec 2019

• Hotel Victory K.R.International v. The Kunnamkulam Municipality

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  WP(C)/30922/2019·16 Dec 2019

• Shri Karthik G. v. The State Tax Officer (Works Contract)

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  WP(C)/34327/2019·16 Dec 2019

• M/S. Inkel-Ksidc Projects Limited v. Union Of INDIA

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  WP(C)/33069/2018·16 Dec 2019

• Hotel Victory K.R. International v. The Kunnamkulam Municipality

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  WP(C)/30781/2019·16 Dec 2019

• K.Saidalavi v. State Of Kerala

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  WP(C)/33905/2019·16 Dec 2019

• M/S. Royal Traders - Kerala v. The Assistant State Tax Officer

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  WP(C)/34450/2019·16 Dec 2019

• Madhavaraja Club, English Church Road, Palakkad v. State Of Kerala

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  WP(C)/17632/2018·16 Dec 2019

• Iritty Chits Finance And Investments PVT. LTD. v. The Branch Manager

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  WP(C)/30106/2019·16 Dec 2019

• Sunpaul Dezira Projects Private Limited v. The State Tax Officer (Works Contract)

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  WP(C)/33922/2019·13 Dec 2019

• Baby Antony v. State Of Kerala

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  WP(C)/29267/2019·13 Dec 2019

• Ushus Agencies v. The State Tax Officer -1

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  WP(C)/34272/2019·13 Dec 2019

• Artech Realtors PVT.LTD. v. The Assistant Commissioner(Works Contract)

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  WP(C)/34258/2019·13 Dec 2019

• Deepak Dharmapalan v. The State Tax Officer

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  WP(C)/34264/2019·13 Dec 2019

• A.F.Babu v. Union Of INDIA

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  WP(C)/27940/2019·13 Dec 2019

• Leo Distributors v. The Commissioner Of State GST

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  WP(C)/11424/2019·13 Dec 2019

• M/S. Festoon Props And Rentals LLP v. State Tax Officer

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  WP(C)/33823/2019·13 Dec 2019

• Ting Tong International PVT.LTD. v. Union Of INDIA

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  WP(C)/18385/2019·13 Dec 2019

• Top Hill Furniture Palace v. The Assistant Commissioner Of State Tax

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  WP(C)/34152/2019·13 Dec 2019

• Naga Distributors v. Union Of INDIA

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  WP(C)/28343/2019·13 Dec 2019

• Akash Roofing v. Union Of INDIA

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  WP(C)/34242/2019·13 Dec 2019

• Kosamattom Finance (P) LTD. v. The State Tax Officer

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  WP(C)/33858/2019·11 Dec 2019

• P.M.Alikunju v. The State Tax Officer-Iind Circle

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  WP(C)/33787/2019·11 Dec 2019

• Podikunju Musaliar Memorial Charitable And Educational Trust v. The State Tax Officer

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  WP(C)/30745/2019·11 Dec 2019

• Sri Kubera Constructions PVT. LTD. v. State Of Kerala

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  WP(C)/33446/2019·11 Dec 2019

• Sundharams Private Limited v. Assistant State Tax Officer

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  WP(C)/33885/2019·11 Dec 2019

• T.M.Biju v. The State Tax Officer

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  WP(C)/33599/2019·10 Dec 2019

• Oceanus Dwellings PVT. LTD. v. The State Tax Officer

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  WP(C)/33532/2019·10 Dec 2019

• Deepthi.S v. State Of Kerala

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  WP(C)/32633/2019·10 Dec 2019

• T.V.Sasi v. State Of Kerala

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  WP(C)/32646/2019·10 Dec 2019

• M/S Hungers End v. The State Of Kerala

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  WP(C)/33397/2019·9 Dec 2019

• G9 Advertising v. The State Tax Officer

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  WP(C)/33424/2019·9 Dec 2019

• Colourmate Coatings v. The State Tax Officer (Works Contract)

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  WP(C)/33468/2019·9 Dec 2019

• Balan Associates v. The State Tax Officer

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  WP(C)/33447/2019·9 Dec 2019

• F.F.Plastics v. The Commercial Tax Officer

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  WP(C)/33515/2019·9 Dec 2019

• C.X. Jude v. The Intelligence Officer

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  WP(C)/33490/2019·9 Dec 2019

• F.F.Plastics v. The State Tax Officer (R)

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  WP(C)/33520/2019·9 Dec 2019

• F.F.Plastics v. The Commercial Tax Officer

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  WP(C)/33519/2019·9 Dec 2019

• Thomaskutty Eapen v. The Assistant Commissioner Of Food Safety

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  WP(C)/33453/2019·9 Dec 2019

• P.I.Sucy v. The State Tax Officer

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  WP(C)/32056/2019·9 Dec 2019

• Kuriakose And Sons v. The State Tax Officer

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  WP(C)/33539/2019·9 Dec 2019

• K.Mohanan v. State Of Kerala

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  WP(C)/30222/2019·9 Dec 2019

• Indian Oil Corporation LTD v. The Assistant Commissioner Of State Tax

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  WP(C)/33445/2019·9 Dec 2019

• Krishna Industries v. Intelligence Officer

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  WP(C)/33365/2019·6 Dec 2019

• Wintime Imports And Exports v. The State Tax Officer

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  WP(C)/33360/2019·6 Dec 2019

• Ciju Radhakrishnan v. Station House Officer

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  WP(C)/22107/2019·6 Dec 2019

• Mohammed Sadique v. Deputy Superintendent Of Police

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  WP(C)/23294/2019·6 Dec 2019

• Three Star Packings v. Deputy Superintendent Of Police

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  WP(C)/22315/2019·6 Dec 2019

• Reji.K.K v. State Tax Officer

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  WP(C)/31298/2019·6 Dec 2019

• Prince Polymers v. State Of Kerala

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  WP(C)/22143/2019·6 Dec 2019

• Total Tools And Equipments (P) LTD. v. Assistant State Tax Officer

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  WP(C)/33189/2019·6 Dec 2019

• The Range Forest Officer v. Lalitha Muraleedharan

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  WA/2417/2019·6 Dec 2019

• Saras Spices v. Deputy Superintendent Of Police

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  WP(C)/23563/2019·6 Dec 2019

• Rm Equipments v. State Of Kerala

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  WP(C)/22183/2019·6 Dec 2019