Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 1 of 9.

Najeeb Abdul Sahid vs. The State Tax Officer

WP(C)/29205/2020HC Kerala29 Dec 2020

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S. Delta Communications vs. State Of Kerala

WP(C)/28601/2020HC Kerala22 Dec 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

Future Gaming And Hotel Services PVT. LTD vs. The State Of Kerala

WP(C)/34025/2019HC Kerala22 Dec 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Bunge INDIA PVT. LTD vs. The Deputy Commissioner

WP(C)/28983/2020HC Kerala22 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.P.Cars Private LTD vs. State Of Kerala

WP(C)/28916/2020HC Kerala22 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

V.Trans(INDIA) LTD vs. The Asst. State Tax Officer

WP(C)/28954/2020HC Kerala22 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Am Automotive LLP vs. The Asst. Commissioner (Assessment)

WP(C)/28832/2020HC Kerala22 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

T.H.Shajahan vs. The State Tax Officer (Int.)

WP(C)/26843/2020HC Kerala22 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Bhaskaran K.P vs. The State Police Chief

WP(C)/28458/2020HC Kerala22 Dec 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

R.Rajendran vs. Union Of INDIA

WP(C)/5349/2019HC Kerala22 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Star Granites vs. The District Geologist

WP(C)/19817/2020HC Kerala22 Dec 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Premier Paper Distributors vs. The Assistant Commissioner

WP(C)/28572/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Secretary vs. The Director

WP(C)/24902/2020HC Kerala21 Dec 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Sreeram Kitchen Appliances vs. The Asst State Tax Officer

WP(C)/28562/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Dixon Mathew vs. State Of Kerala

WP(C)/23373/2020HC Kerala21 Dec 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Bon Cargos Private Limited vs. The Assistant State Tax Officer

WA/1735/2020HC Kerala21 Dec 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Excel Food Products vs. The Dy. Commissioner Of Central Tax And Central Excise

WP(C)/23342/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kapstone INDIA (P) LTD vs. The Dy. Commissioner Of Central Tax And Central Excise

WP(C)/23311/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kunnath Chemicals PVT. LTD vs. The Dy. Commissioner Of Central Tax And Central Excise

WP(C)/23290/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Chetan Maganlal Sabhaya vs. The State Of Kerala

WP(C)/28122/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Deeluxe Bottles (INDIA) PVT. LTD vs. The Dy. Commissioner Of Central Tax And Central Excise

WP(C)/23391/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Bon Cargos Private Limited vs. The Assistant State Tax Officer (Int)

WA/1736/2020HC Kerala21 Dec 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Great Effects vs. The Dy. Commissioner Of Central Tax And Central Excise

WP(C)/23275/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Ashik A. Shukoor vs. The Adoor Municipality

WP(C)/39618/2018HC Kerala21 Dec 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Ms/.Metrolite Roofing PVT. LTD vs. The Dy. Commissioner Of Central Tax And Central Excise

WP(C)/23270/2020HC Kerala21 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sahara Prime City Limited vs. The Assistant Commissioner

WP(C)/28434/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.Viswanath vs. State Tax Officer (Ib)

WP(C)/28429/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Bon Cargos Private Limited vs. Union Of INDIA

WP(C)/26362/2020HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Shelty Pauly vs. The State Of Kerala

WP(C)/14312/2015HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Royale Edible Company vs. The State Tax Officer

WP(C)/22593/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Royale Edible Company vs. The State Tax Officer

WP(C)/22599/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Royale Edible Company vs. The State Tax Officer

WP(C)/27141/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Food Castle vs. The State Of Kerala

WP(C)/9679/2013HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S Paiva Manufacturing Co vs. The State Tax Officer

WP(C)/28447/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Skyline Builders vs. State Of Kerala

WP(C)/13290/2019HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Fibre World vs. The Union Of INDIA

WP(C)/4524/2020HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S Amicus Communications vs. Assistant Commissioner (Assessment)

WP(C)/19087/2015HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Royale Edible Company vs. The State Tax Officer

WP(C)/27160/2020HC Kerala18 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kerala Communicators Cables LTD vs. Union Of INDIA

WP(C)/12051/2019HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

The Nalunnakkal Service Co-Operative Bank LTD vs. Union Of INDIA

WP(C)/14032/2019HC Kerala18 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Schindler INDIA PVT LTD vs. The Assistant Commissioner

WP(C)/33136/2019HC Kerala17 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

The Commercial Tax Officer (Wors Contract) vs. Sunil Varkey

RP/953/2020HC Kerala17 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Sagara Beach Resorts vs. State Tax Officer

WP(C)/28194/2020HC Kerala17 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajesh.R vs. Jaya Gopinathan

OP(KAT)/428/2020HC Kerala17 Dec 2020

Bench: HONOURABLE MR.JUSTICE C.T.RAVIKUMAR,HONOURABLE MR. JUSTICE K.HARIPAL

Ullas Babu vs. State Of Kerala

WP(C)/25589/2020HC Kerala17 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S.Merchem INDIA Private Limited vs. Union Of INDIA

WP(C)/26557/2020HC Kerala17 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Sudarsan vs. The Deputy Commissioner (Appeals)

WP(C)/28065/2020HC Kerala16 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Mohammed Shereef vs. Sabu K.M

Con.Case(C)/1754/2020HC Kerala16 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The State Of Kerala vs. Mohammed Shereef

RP/930/2020HC Kerala16 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Gloria Casa Moda vs. Union Of INDIA

WP(C)/25300/2020HC Kerala16 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Sunil Steels vs. The State Tax Officer

WP(C)/19932/2020HC Kerala15 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. Plus Max Duty Free Private LTD vs. The Chief Commissioner Of Customs

WP(C)/33205/2019HC Kerala15 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Sheetal Jain vs. The State Of Kerala

WP(C)/27904/2020HC Kerala15 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

K.M.Oil Industries vs. Assistant State Tax Officer

WP(C)/28025/2020HC Kerala15 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Nellimattathil Agencies vs. State Of Kerala

WP(C)/27927/2020HC Kerala15 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Mpm Gold House vs. The Commissioner Of Customs (Preventive)

WP(C)/24510/2020HC Kerala15 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Nellimattathil Agencies vs. State Of Kerala

WP(C)/27884/2020HC Kerala15 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Raymond Apparel LTD vs. The Assistant Commissioner (Assessment)

WP(C)/27776/2020HC Kerala14 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hotel Merlin International vs. The State Tax Officer/ State Tax Officer (Intelligence)

WA/1678/2020HC Kerala14 Dec 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

N.A.Najeeb vs. State Of Kerala

WP(C)/24843/2020HC Kerala14 Dec 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

C.G.George vs. The Commrcial Tax Officer

WP(C)/23517/2018HC Kerala11 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Lakshman And Company vs. The Deputy Commissioner -Iii

WP(C)/27587/2020HC Kerala11 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Fantasy Sales Corporation vs. Assistant Commissioner Special Circle-1

WP(C)/27422/2020HC Kerala09 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. V. C. Constructions vs. The Commissioner Of State GST

WP(C)/25694/2020HC Kerala09 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. J And J Associates vs. The Commissioner Of State GST

WP(C)/25659/2020HC Kerala09 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. V.C. Constructions vs. The Commissioner Of State GST

WP(C)/26004/2020HC Kerala09 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Ashraf M.B vs. State Of Kerala

RP/1008/2019HC Kerala09 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Manappuram Jewellers LTD vs. The State Tax Officer (Investigation Branch)

WP(C)/27315/2020HC Kerala08 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sumesh M.S vs. The District Police Chief

WP(C)/27262/2020HC Kerala08 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajanish Thamban vs. State Of Kerala

Bail Appl./5161/2020HC Kerala08 Dec 2020

Bench: HONOURABLE MR. JUSTICE ASHOK MENON

Trinity Beverages Private Limited vs. State Of Kerala

WP(C)/27329/2020HC Kerala08 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajan M.Menon vs. The State Tax Officer-I

WP(C)/27249/2020HC Kerala08 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Ubaidullah E.P vs. State Of Ekrala

WP(C)/27335/2020HC Kerala08 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Anshad M vs. District Police Chief

WP(C)/18824/2020HC Kerala08 Dec 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M/S.Excelsior Motors (P) LTD vs. State Of Kerala

WP(C)/27187/2020HC Kerala07 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hotel Athira vs. The Deputy Commissioner

WP(C)/27144/2020HC Kerala07 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vee Tee Jay Motors (P) LTD vs. Deputy Commissioner (Assmt)

WP(C)/27107/2020HC Kerala07 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

S.Vaheed Kutty vs. The Assistant Commissioner Of State Tax

WP(C)/27175/2020HC Kerala07 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Nedumbilly Vijayadevi Ashadevi vs. State Of Kerala

WP(C)/23844/2020HC Kerala07 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.P.Cars Private LTD vs. State Of Kerala

WP(C)/27164/2020HC Kerala07 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Bass Group vs. The State Tax Officer

WP(C)/17880/2020HC Kerala04 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Jayachandra Bearings (INDIA) PVT. LTD vs. The Asst. State Tax Officer (Int)

WP(C)/24866/2020HC Kerala04 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Taurean Metals And Trading vs. The State Police Chief, Kerala State

WP(C)/11381/2020HC Kerala04 Dec 2020

Bench: HONOURABLE MR. JUSTICE ANIL K.NARENDRAN

Chola Motors vs. The Assistant State Tax Officer

WP(C)/27048/2020HC Kerala04 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Yamuna Tiles And Allied Products (PVT) LTD vs. The State Tax Officer (Enquiry)

WP(C)/24029/2020HC Kerala03 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Raveendran vs. The Commissioner

WP(C)/23806/2020HC Kerala03 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Elsa Trading vs. State Of Kerala

WP(C)/17743/2020HC Kerala03 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M.M.Abdul Hameed And Sons vs. The Asst. State Tax Officer

WP(C)/26891/2020HC Kerala03 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Amrutha Enterprises vs. The State Tax Officer

WP(C)/10589/2019HC Kerala02 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Indo German Carbons Limited vs. The Union Of INDIA

WP(C)/24284/2020HC Kerala02 Dec 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

State Of Kerala vs. Valluvanad Hospital Complex Limited

OT.Rev/168/2020HC Kerala02 Dec 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Leela Electric Power Services vs. The State Tax Officer ( Works Contract )

WP(C)/26649/2020HC Kerala02 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Continental Foods And Beverages vs. The Asst. State Tax Officer

WP(C)/26738/2020HC Kerala02 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Glow Grow Health And Beauty (P) LTD vs. The State Of Kerala

WP(C)/26533/2020HC Kerala01 Dec 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Assistant Commissioner vs. M/S.Steel Exchange INDIA LTD

RP/915/2020HC Kerala30 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajam Traders vs. The Assistant State Tax Officer (Int)

WP(C)/26418/2020HC Kerala30 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Madhu C.G vs. The Asst.State Tax Officer

WP(C)/26414/2020HC Kerala30 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Seemas Wedding Collections vs. Assistant Commissioner

WP(C)/19729/2020HC Kerala27 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Suraj Hitech PVT LTD vs. Assistant State Tax Officer

WP(C)/25627/2020HC Kerala27 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Hi-Lite Builders Private Limited vs. The State Tax Officer (Works Contract)

WP(C)/26259/2020HC Kerala27 Nov 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

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