BharatTaxGST

Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 7 of 9.

M/S.Aryacon Contractors And Engineers vs. State Of Kerala

WA/524/2020HC Kerala12 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE T.R.RAVI

M/S. Diamond Nuts vs. The State Tax Officer

WA/522/2020HC Kerala12 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR. JUSTICE T.R.RAVI

Inkal Ventures PVT. LTD vs. State Tax Officer

WP(C)/7591/2020HC Kerala12 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Kishor Panthalangal Parambil Radhakrishnan vs. The State Tax Officer

WP(C)/7545/2020HC Kerala12 Mar 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Shankar Pandit vs. The State Of Kerala

WP(C)/22266/2019HC Kerala12 Mar 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Tholatt Agencies vs. The State Tax Officer

WP(C)/7387/2020HC Kerala11 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

N.K.Trading Company vs. The Assistant Commissioner (Assessment)

WP(C)/7327/2020HC Kerala11 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Edwin Prasad vs. Kerala Water Authority

WP(C)/7491/2020HC Kerala11 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

M/S.Maganamind Ventures (P) LTD vs. State Of Kerala

WP(C)/7518/2020HC Kerala11 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Edwin Prasad vs. Kerala Water Authority

WP(C)/7488/2020HC Kerala11 Mar 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Patharam Service Co-Operative Bank LTD No.721 vs. The State Tax Officer-Ii

WP(C)/7166/2020HC Kerala10 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Sahara Prime City Limited vs. The Assistant Commissioner (Wc And Lt)

WP(C)/7054/2020HC Kerala09 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Aisha Beevi vs. The State Tax Officer

WP(C)/7005/2020HC Kerala09 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Aditya Infotech LTD vs. Assistant Commissioner

WP(C)/7118/2020HC Kerala09 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Manisankar vs. The State Tax Officer (Works Contract And Lt)

WP(C)/6930/2020HC Kerala09 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

T.J Philip vs. State Tax Officer

WP(C)/6781/2020HC Kerala06 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

P.Sivadasan vs. The State Tax Officer

WP(C)/6818/2020HC Kerala06 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Hotel Raj Residency (Rotana Inn (P) LTD) vs. Assistant Commissioner

WP(C)/6855/2020HC Kerala06 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Engineering Combines vs. The State Tax Officer

WP(C)/5608/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Anil John vs. Cherthala Municipality

WP(C)/6715/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

M/S. Inscape Design Solutions (P) LTD vs. The Asst. Commissioner (Works Contract)

WP(C)/5889/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Merchants Association vs. State Of Kerala

WP(C)/6237/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE ALEXANDER THOMAS

Cochin Polymers PVT. LTD vs. The Assistant Commissioner

WP(C)/6648/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.Sreedharan vs. The Commercial Tax Officer

WP(C)/6677/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Afsal Iqbal P vs. The State Tax Officer

WP(C)/6721/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Afsal Iqbal P vs. The Intelligence Officer

WP(C)/6706/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. Ceat Limited vs. Assistant State Tax Officer

WP(C)/6470/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Magnamind Ventures (P) LTD vs. The State Of Kerala

WP(C)/6764/2020HC Kerala05 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

V.Selma vs. The State Tax Officer-Ii

WP(C)/6459/2020HC Kerala04 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Patharam Service Co-Operative Bank LTD. No. 721 vs. The State Tax Officer - Ii

WP(C)/6540/2020HC Kerala04 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Justin Joseph vs. The Commissioner Of Food Safety

WP(C)/15285/2018HC Kerala04 Mar 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Daily Fresh Fruits INDIA Private Limited No. 2/73 vs. Assistant State Tax Officer

WP(C)/3431/2020HC Kerala04 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Supreme Bakery vs. The State Tax Officer

WP(C)/1889/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.V.Johny vs. State Tax Officer

WP(C)/5193/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. Diamond Nuts vs. The State Tax Officer

WP(C)/6264/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Geostan Marine INDIA Private Limited vs. The Chief General Manager/Authorized Officer

WP(C)/26702/2019HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

The Joint Commissioner vs. M/S Kerala Agencies

WA/366/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

R.Janardhanan vs. The Asst. Labour Officer

WP(C)/6369/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

M/S. Nandhil Honda vs. The State Tax Officer

WP(C)/6289/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Vkl Seasoning Private Limited vs. The Commissioner Of Customs

WP(C)/4842/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Chandran Ponnappan vs. The Commissioner

WP(C)/2603/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

Sooraj Chandran vs. The Commissioner

WP(C)/2661/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR. JUSTICE RAJA VIJAYARAGHAVAN V

The Joint Commissioner vs. Malika Veetil Agencies

WA/376/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Noorjehans Hot Pan Restaurant vs. The State Tax Officer

WA/221/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

The Joint Commissioner vs. Alpha Trading Company

WA/321/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Goods And Services Tax Network vs. M.G.Shahani And Company (Bombay) PVT. LTD

WA/370/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Union Of INDIA vs. A.Geeripai

WA/375/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

The Joint Commissioner vs. Moothedan Overseas

WA/377/2020HC Kerala03 Mar 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

Mrs. Deepa Vivish vs. State Tax Officer

WP(C)/6220/2020HC Kerala02 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Moyalan Plastics vs. The Assistant State Tax Officer

WP(C)/5414/2020HC Kerala02 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Matha Wood Industries vs. The Assistant State Tax Officer (Int)

WP(C)/5783/2020HC Kerala02 Mar 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

The Lakshadweep Development Corporation LTD vs. The State Tax Officer

WP(C)/6037/2020HC Kerala28 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Park Diamonds vs. The State Tax Officer

WP(C)/6087/2020HC Kerala28 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Abhijith Mohan vs. The State Tax Officer

WP(C)/5914/2020HC Kerala28 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S.Chirakekkaran Glass House (P) LTD vs. State Tax Officer

WA/357/2020HC Kerala28 Feb 2020

Bench: HONOURABLE MR.JUSTICE C.K.ABDUL REHIM,HONOURABLE MR.JUSTICE T.V.ANILKUMAR

M/S.Jemsons Starch And Derivatives vs. State Bank Of INDIA

WA/373/2020HC Kerala28 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Nippon Infra Project PVT. LTD vs. State Tax Officer (I.B)

WP(C)/5803/2020HC Kerala27 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

K.V.N.Impex vs. The Asst. Commissioner

WP(C)/5781/2020HC Kerala27 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Najeem Cashew Industires vs. The Asst.Commissioner (Assessment)

WP(C)/5738/2020HC Kerala27 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

M/S Kalyan Sarees vs. The Assistant Commissioner

WP(C)/5785/2020HC Kerala27 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Cannanore County Club And Resorts PVT. LTD vs. The Assistant Commissioner Of State Tax

WP(C)/5588/2020HC Kerala26 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Keller Ground Engineering INDIA(P) LTD vs. Assistant Commissioner

WP(C)/5440/2020HC Kerala25 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Sunil Catering Services vs. State Tax Officer (Ib)

WP(C)/3461/2020HC Kerala25 Feb 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

E.S.Beena vs. Hindustan Petroleum Corporation LTD

WP(C)/32273/2019HC Kerala25 Feb 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Jilmon John vs. State Tax Officer (Wc)

WP(C)/3001/2020HC Kerala24 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

K.Babu vs. The State Tax Officer

WP(C)/5051/2020HC Kerala24 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Priyom Condiments (PVT) LTD vs. Assistant Commissioner

WP(C)/5265/2020HC Kerala24 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Icones Equipments vs. The Assistant Commissioner

WP(C)/5223/2020HC Kerala24 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Sanil Varghese vs. Thiruvalla Municipality

WA/319/2020HC Kerala24 Feb 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Apl Appollo Tubes Limited vs. The Assistant State Tax Officer

WP(C)/5083/2020HC Kerala24 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Brj Trading (P) LTD vs. The State Tax Officer

WP(C)/5229/2020HC Kerala24 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

M/S.Mascons Engg. Contracting Company PVT.LTD vs. The State Tax Officer (Wc)

WP(C)/4033/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer (Wc)

WP(C)/4025/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer (Wc)

WP(C)/4032/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Mascons Engg. Contracting Company PVT. LTD vs. The State Tax Officer (Wc)

WP(C)/4051/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Mascons Engg. Contracting Company PVT.LTD vs. The State Tax Officer (Wc)

WP(C)/4031/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Muhammad Hinaaz Madathil vs. State Of Kerala

WP(C)/2694/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE

Rashid P.R vs. State Of Kerala

Bail Appl./1136/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MRS. JUSTICE SHIRCY V.

INDIA Photo House vs. The State Tax Officer

WP(C)/3907/2020HC Kerala20 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S. Minar Castings (P) LTD vs. Union Of INDIA

WP(C)/2989/2020HC Kerala19 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Emmar Trading Company vs. The State Tax Officer

WP(C)/3320/2020HC Kerala19 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

House Of Plastic vs. The Assistant Commissioner Of State

WP(C)/4672/2020HC Kerala19 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.House Of Plastic vs. The Asst.Commissioner Of State Tax

WP(C)/4664/2020HC Kerala19 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.House Of Plastic vs. The Asst.Commissioner Of State Tax

WP(C)/4677/2020HC Kerala19 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Fawas Associated Agencies vs. The Assistant State Tax Officer

WP(C)/4731/2020HC Kerala19 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Friends Traders vs. State Tax Officer

WP(C)/4563/2020HC Kerala18 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

P.Muhammed vs. The State Tax Officer (Wc)

WP(C)/4517/2020HC Kerala18 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

T.C.Kurian vs. Greater Cochin Development Authority

WP(C)/16108/2019HC Kerala18 Feb 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

K.S.Pareed vs. The State Of Kerala

WP(C)/4608/2020HC Kerala18 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Aryacon Contracts And Engineers vs. The State Of Kerala

WP(C)/4566/2020HC Kerala18 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Mani K vs. State Of Kerala

WP(C)/2576/2020HC Kerala17 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Hi-Tech Treads vs. The State Tax Officer

WP(C)/4416/2020HC Kerala17 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kammathkutty P.K vs. Assistant Commissioner Of State Tax (Works Contract)

WP(C)/2528/2020HC Kerala17 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Subair Sulaiman vs. The Assistant Commissioner(Special Circle)

WP(C)/4358/2020HC Kerala17 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M.M. Hassan vs. The Superintendent Of Customs

WP(C)/3597/2020HC Kerala17 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

M/S.Pinnacle Motor Works(P) LTD vs. The State Tax Officer

WP(C)/3344/2020HC Kerala17 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Parco Swaranjali Gold vs. State Of Kerala

WP(C)/2649/2020HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Axis Bank Limited vs. The State Of Kerala

WP(C)/4308/2020HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Darwin Cruz vs. The State Commissioner Of State Goods And Service Tax Department

WP(C)/4232/2020HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Chirakekkaran Glass House (P) LTD vs. The State Tax Officer

WP(C)/4171/2020HC Kerala14 Feb 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

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