K.S.Pareed vs. The State Of Kerala
Original PDF →WP(C)/4608/2020HC KeralaGSTCNR KLHC01012566202018 February 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL9 pages
ISSUED BY THE 2ND RESPONDENT DATED 30.12.2019. EXHIBIT P6 AOF THE DEMAND NOTICE DATED 30.12.2019 ISSUED BY THE 2ND RESPONDENT. RESPONDENTS' EXHIBITS: NIL
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.