Chirakekkaran Glass House (P) LTD vs. The State Tax Officer
Original PDF →NO. ITC 43/2009-10 DATED 08-07-2014. EXHIBIT P4OF THE ORDER IN WP(C)_ NO. 20889 OF 2014 DATED 29-08-2014. EXHIBIT P5OF THE ORDER IN WP(C) NO. 17948 OF 2015 DATED 17-06-2015 EXHIBIT P6OF THE ARGUMENT SUBMITTED BEFORE THE 3RD RESPONDENT DATED 19-09-2015 EXHIBIT P7OF THE ARGUMENT NOTE DATED 11-09-2015 (WITHOUT ANNEXURE) EXHIBIT P8OF PETITION FILED BY THE PETITIONER TO ACCEPT DOCUMENTS DATED 10-09-2015 EXHIBIT P9OF THE ORDER IN RP NOS 148/2014 AND 248/2014 DATED 26-10-2015 EXHIBIT P10OF THE COMMON 2ND REVISION ORDER OF THE 3RD RESPONDENT IN ORDER NO.-R1-41397/2015/CT DATED 10-05-2016 EXHIBIT P11OF THE PENALTY NOTICE U/S. 67(1) OF THE KVAT ACT DATED 27-01-2020
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.