Afsal Iqbal P vs. The Intelligence Officer
Original PDF →WP(C)/6706/2020HC KeralaGSTCNR KLHC01017590202005 March 2020Bench: HONOURABLE MR. JUSTICE AMIT RAWAL4 pages
NO.ISM/II/63/2016-17 DATED 10.3.2017 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE FIRST APPEAL DATED 26.2.2020 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P3OF THE DELAY CONDONATION PETITION DATED 26.2.2020 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT FOR THE YEAR 2016-17. EXHIBIT P4OF THE STAY PETITION DATED 26.2.2020 FILED BY THE PETITIONER BEFORE THE 3RD RESPONDENT FOR THE YEAR 2016-17.
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