Justin Joseph vs. The Commissioner Of Food Safety

Original PDF →
WP(C)/15285/2018HC KeralaGSTCNR KLHC01046873201804 March 2020Bench: HONOURABLE MR.JUSTICE N.NAGARESH3 pages

IN THE HIGH COURT OF KERALA AT ERNAKULAM PRESENT THE HONOURABLE MR.JUSTICE N.NAGARESH WEDNE AY, THE 04TH DAY OF MARCH 2020 / 14TH PHALGUNA, 1941 WP(C).No.15285 OF 2018(I) PETITIONER: JUSTIN JOSEPH,S/O. JOSEPH,AGED 44 YEARS, PROPRIETOR,NIRMAL OIL MILLS,MEENKARA DAM P.O., PALAKKAD DISTRICT - 678 507. BY ADV. SRI.U.K.DEVIDAS RESPONDENTS: 1 THE COMMISSIONER OF FOOD SAFETY, OFFICE OF THE COMMISSIONER OF FOOD SAFETY, THYCAUD P.O.,THIRUVANANTHAPURAM-695 014. 2 THE ASSISTANT COMMISSIONER OF FOOD SAFETY OFFICE OF THE ASSISTANT COMMISSIONER OF FOOD SAFETY,DMO(H) HOSPITAL COMPOUND,BEECH WARD, ALAPPUZHA BAZAR P.O,ALAPPUZHA - 688 012. 3 THE ASSISTANT COMMISSIONER OF FOOD SAFETY OFFICE OF THE ASSISTANT COMMISSIONER OF FOOD SAFETY,CIVIL STATION,PALAKKAD-678 001. 4 THE FOOD SAFETY OFFICER,KUTTANAD CIRCLE, OFFICE OF THE ASSISTANT COMMISSIONER OF FOOD SAFETY,DMO (H) HOSPITAL COMPOUND, BEACH WARD, ALAPPUZHA BAZAR P.O., ALAPPUZHA - 688 012. GP - SRI. RENIL ANTO KANDAMKULATHY THIS WRIT PETITION (CIVIL) HAVING BEEN FINALLY HEARD ON 04.03.2020, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:

WP(C)No.15285/2018 2 JUDGMENT The learned counsel for the petitioner submitted that the writ petition has become infructuous due to subsequent developments. Accordingly, the writ petition is dismissed as infructuous. N. NAGARESH JUDGE ncd

WP(C)No.15285/2018 3 APPENDIX PETITIONER'S/S EXHIBITS: EXHIBIT-P1OF THE D & O LICENCE DATED 03/11/2017 ISSUED BY THE MUTHALAMADA GRAMA PANCHAYATH EXHIBIT-P2OF THE CERTIFICATE ISSUED BY THE KERALA STATE POLLUTION BOARD DATED 11/10/2017 EXHIBIT-P3OF THE LICENCE DATED 19/02/2018 ISSUED BY THE DEPARTMENT OF FACTORIES AND BOILERS EXHIBIT-P4OF THE GST REGISTRATION CERTIFICATE DATED 12/09/2017 EXHIBIT-P5OF THE SANITARY CERTIFICATE DATED 16/08/2017 ISSUED BY THE HEALTH INSPECTOR, PRIMARY HEALTH CENTRE, MUTHALAMADA EXHIBIT-P6OF THE LICENCE DATED 06/03/2018 ISSUED BY THE 3RD RESPONDENT EXHIBIT-P7OF THE NOTICE DATED 19/04/2018 ISSUED BY THE 2ND RESPONDENT ALONG WITH THE REPORT OF THE FOOD ANALYST EXHIBIT-P8OF THE ORDER NO. 584/2018/ACFS/ALPY/DATED 30/04/2018 ISSUED BY THE 2ND RESPONDENT

Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.