BharatTaxGST

Kerala High Court GST Judgments — 2020

878 judgments, newest first. Page 3 of 9.

Advanced Construction Technologies PVT. LTD vs. The Assistant Commissioner

WA/1298/2020HC Kerala19 Oct 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

K.R. Ushasree vs. The State Tax Officer

WP(C)/21358/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Jiya Associates vs. Deputy Commissioner(Appeals)

WP(C)/21486/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S General Metals vs. Deputy Commissioner(Appeals)

WP(C)/21373/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Alin Cashews vs. The State Tax Officer

WP(C)/22157/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Uplift Business Corporation vs. The State Tax Officer

WP(C)/22199/2020HC Kerala19 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Midas Electricals PVT. LTD vs. The State Tax Officer (Intelligence)

WP(C)/21961/2020HC Kerala16 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rahumath S vs. The Intelligence Officer

RP/672/2020HC Kerala15 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sarvotham Satheesh Prabhu vs. State Of Kerala

WP(C)/21873/2020HC Kerala15 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vodafone Idea LTD vs. Union Of INDIA

WP(C)/15631/2019HC Kerala15 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Kng Silks And Sarees vs. The Assistant Commissioner

WP(C)/21394/2020HC Kerala15 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Nippon Infra Projects PVT.LTD vs. The State Tax Officer (Works Contract)

WP(C)/21716/2020HC Kerala14 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Pradeep S vs. Commissioner Of Central Taxes And Central Excise

WP(C)/21704/2020HC Kerala14 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Varahamurti Flexirub Industries PVT. LTD vs. The State Of Kerala

WP(C)/21626/2020HC Kerala14 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Easwar Prasad B.A vs. Fine Fab Engineering And Constructions

WA/1311/2020HC Kerala14 Oct 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Supreme Air Products vs. Fine Fab Engineering And Constructions

WA/1314/2020HC Kerala14 Oct 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S. Prasanthi Cashew Company PVT, LTD vs. The Deputy Commissioner-Iii

WP(C)/21506/2020HC Kerala13 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

B.Mohanachandran Nair vs. The Deputy Commissioner-Iii

WP(C)/21510/2020HC Kerala13 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kerala Communicators Cable LTD. (Kccl) vs. Additional Director General

WP(C)/16533/2020HC Kerala13 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Asharaf Ali.K.H vs. The Assistant State Tax Officer

WP(C)/21582/2020HC Kerala13 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Gopakumar C.P vs. State Of Kerala

WP(C)/11463/2020HC Kerala13 Oct 2020

Bench: HONOURABLE MR. JUSTICE SATHISH NINAN

Shanthi Feeds PVT. LTD vs. The Assistant Commissioner Of State Tax

WP(C)/9508/2018HC Kerala12 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Malayalam Motors PVT. LTD vs. The Assistant State Tax Officer

WP(C)/21490/2020HC Kerala12 Oct 2020

Bench: HONOURABLE MR.JUSTICE N.NAGARESH

Selvam Broilers (P) LTD vs. The Assistant Commissioner Of Commercial Taxes, Ernakulam

WP(C)/11894/2018HC Kerala12 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

St. Mary S Hotels PVT. LTD vs. The Joint Commissioner (Appeals)

WP(C)/21270/2020HC Kerala09 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Cheenu Amma Aalloy Private Limited vs. State Tax Officer

WP(C)/20092/2020HC Kerala09 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Muhammed Fayad vs. Commercial Tax Officer

WP(C)/19458/2020HC Kerala08 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Tara Exports vs. The Assistant Commissioner (Assessment)

WP(C)/21135/2020HC Kerala08 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S . Alin Cashews vs. The State Tax Officer

WP(C)/21122/2020HC Kerala08 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Alin Cashews vs. The State Tax Officer

WP(C)/21118/2020HC Kerala08 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Kalyan Sarees vs. The Deputy Commissioner

WP(C)/18315/2020HC Kerala08 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Kalyan Sarees vs. The Deputy Commissioner

WP(C)/18378/2020HC Kerala08 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vijayakumar.J vs. The State Tax Officer - Ii

WP(C)/20973/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Assistant Commissioner Of State Tax vs. M/S Hillwood Furniture PVT. LTD

RP/600/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Vijayakumar. J vs. The State Tax Officer (Ib)-I

WP(C)/21018/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Maharashtra Seamless Limited vs. Assistant State Tax Officer

WP(C)/21023/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Uday Events And Innovations vs. The Secretary

WP(C)/19134/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

A.G. Gokuldas vs. The Assistant Commissioner

WP(C)/20892/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sheelin Nadh vs. The Commissioner, Kerala State Goods And Service Tax Department

WP(C)/21013/2020HC Kerala07 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

E.M.Paulose vs. Madhu

Con.Case(C)/229/2020HC Kerala07 Oct 2020

Bench: HONOURABLE MR. JUSTICE SHAJI P.CHALY

Sneha Regency / Paray Village Country vs. State Of Kerala

WP(C)/20798/2020HC Kerala06 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sri.N.A.Varghese vs. Inspecting Assistant Commissioner(Intelligence)

WP(C)/19633/2020HC Kerala06 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sneha Regency / Paray Village County vs. State Of Kerala

WP(C)/20792/2020HC Kerala06 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Sneha Regency / Paray Village County vs. State Of Kerala

WP(C)/20869/2020HC Kerala06 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Union Of INDIA vs. Southern Carbon And Chemicals

RP/505/2020HC Kerala01 Oct 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Union Of INDIA vs. G Nxt Power Corp

RP/507/2020HC Kerala01 Oct 2020

Bench: HONOURABLE MR.JUSTICE S.V.BHATTI

Alco Aluminium Products vs. Commercial Tax Officer

WP(C)/19069/2020HC Kerala01 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

J.Sivapriya vs. State Tax Officer

WP(C)/15673/2020HC Kerala01 Oct 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Harikrishnan.G vs. State Of Kerala

WP(C)/16352/2019HC Kerala01 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Bon Cargos Private Limited vs. The Assistant State Tax Officer

WP(C)/18565/2020HC Kerala01 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Bon Cargos Private Limited vs. The Assistant State Tax Officer (Int)

WP(C)/18324/2020HC Kerala01 Oct 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Rajesh N.D vs. State Of Kerala

WP(C)/18963/2020HC Kerala01 Oct 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

M/S. Ample Constructions INDIA P LTD vs. Assistant Commissioner (Works Contract)

WP(C)/20417/2020HC Kerala30 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sarkar Holdings PVT. LTD vs. Union Of INDIA

WP(C)/18089/2020HC Kerala30 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Venus Enterprises vs. The Assistant State Tax Officer

WP(C)/20473/2020HC Kerala30 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Muhammed Kochukudiyil Ishabeevi Alias Isha Shaefi vs. State Tax Officer(Intelligence)

WP(C)/20468/2020HC Kerala30 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S. Bharti Airtel Limited vs. Union Of INDIA

WP(C)/12941/2020HC Kerala29 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

K.N.Gopalakrishnan vs. The Asst. Commissioner Of State Tax

WP(C)/19943/2020HC Kerala29 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Jyothish.K.V vs. The Assistant Commissioner

WP(C)/20228/2020HC Kerala29 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Dyna Joseph vs. State Of Kerala

WP(C)/17998/2020HC Kerala29 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Gireesh M.M vs. State Of Kerala

WP(C)/5673/2017HC Kerala29 Sept 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

M/S Stains Trading Company vs. State Of Kerala

OT.Rev/67/2020HC Kerala28 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

V.D.Varghese vs. Assistant Commissioner, State Goods And Services Tax Department

WP(C)/19615/2020HC Kerala28 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Canaan Marine Products vs. The State Of Kerala

WP(C)/35143/2019HC Kerala28 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Asokan Vasu vs. State Bank Of INDIA

WA/1264/2020HC Kerala28 Sept 2020

Bench: HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR,HONOURABLE MR. JUSTICE SHAJI P.CHALY

Excel Chemicals And Perfumes vs. The State Tax Officer

WP(C)/19954/2020HC Kerala25 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Ansal D A vs. The State Of Kerala

WP(C)/16967/2020HC Kerala25 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

John John Poovathummoodu vs. State Of Kerala

WP(C)/24019/2018HC Kerala25 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Rajasree Motors PVT.LTD vs. State Of Kerala

WP(C)/28159/2019HC Kerala25 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Rajkumar R vs. State Of Kerala

Crl.MC/3982/2020HC Kerala24 Sept 2020

Bench: HONOURABLE MR.JUSTICE V.G.ARUN

Union Of INDIA vs. A.R.Asok Kumar

OP (CAT)/7/2019HC Kerala24 Sept 2020

Bench: HONOURABLE MR.JUSTICE A.M.SHAFFIQUE,HONOURABLE MR. JUSTICE GOPINATH P.

M/S.Poljo Agents And Distributors vs. The State Of Kerala

WP(C)/12022/2019HC Kerala23 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

The Karapuzha Service Co-Operative Bank LTD.No.74 vs. The Deputy Commissioner Of Central GST And Central Excise

WP(C)/18220/2020HC Kerala23 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Surabhi.P.S vs. District Collector Thrissur

WP(C)/18076/2020HC Kerala23 Sept 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

T.I.Raju vs. The Managing Director, Kerala Water Authority

WP(C)/9260/2020HC Kerala23 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Mohammed Ali vs. Union Of INDIA

WP(C)/16444/2020HC Kerala23 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Nutech Construction vs. State Tax Officer

WP(C)/18294/2020HC Kerala22 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

M/S Kochi Refineries LTD vs. State Of Kerala

OT.Rev/78/2017HC Kerala22 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Sun Power Technologies vs. State Tax Officer (Ib)

WP(C)/19479/2020HC Kerala22 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

S.Chandrasekharan Nair vs. The State Tax Officer (Works Contract)

WP(C)/19426/2020HC Kerala22 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Cial Duty Free And Retail Services LTD. (Cdrsl) vs. Union Of INDIA

WP(C)/12278/2020HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Cial Duty Free And Retail Services LTD. (Cdrsl) vs. Union Of INDIA

WP(C)/12280/2020HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Cial Duty Free And Retail Services LTD vs. Union Of INDIA

WP(C)/12279/2020HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Cial Duty Free And Retail Service LTD. (Cdrsl) vs. Union Of Iindia

WP(C)/12317/2020HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Cial Duty Free And Retail Services LTD (Cdrsl) vs. Union Of INDIA

WP(C)/12274/2020HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Flemingo Dutyfree Shop Private Limited vs. Union Of INDIA

WP(C)/13237/2020HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

Manoj M vs. State Of Kerala

WP(C)/18648/2020HC Kerala22 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Flemingo Duty Free Shop Private Limited vs. Union Of INDIA

WP(C)/6850/2018HC Kerala22 Sept 2020

Bench: HONOURABLE MR. JUSTICE AMIT RAWAL

New Trichur Suhurutham Chits (Kerala) (P) LTD vs. State Of Kerala

WP(C)/18586/2020HC Kerala18 Sept 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Sadhu Samrakshana Samgham Kuries Limited vs. The State Of Kerala

WP(C)/18908/2020HC Kerala18 Sept 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Quality Granite And Tiles vs. The Assistant State Tax Officer

WP(C)/19294/2020HC Kerala18 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

G.Devendiran vs. Bharath Sanchar Nigam Limited

WP(C)/17715/2020HC Kerala18 Sept 2020

Bench: HONOURABLE SMT. JUSTICE P.V.ASHA

Quality Enterprises vs. The Assistant State Tax Officer (Intelligence)

WP(C)/18212/2020HC Kerala18 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Marshal Varghese vs. Commercial Tax Officer

WP(C)/19214/2020HC Kerala17 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Sify Technologies Limited vs. The Joint Commissioner Of State Tax

WP(C)/16866/2020HC Kerala17 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajive And Company vs. The Asst. Commissioner

WA/1196/2020HC Kerala17 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

Rajive And Company vs. The Asst. Commissioner

WA/1185/2020HC Kerala17 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

C.Dileep vs. Mr.Pravin Kumar Purwar

Con.Case(C)/41/2020HC Kerala17 Sept 2020

Bench: HONOURABLE MRS. JUSTICE ANU SIVARAMAN

Best Sellers (Cochin) Private Limited vs. The Assistant State Tax Officer

WP(C)/18522/2020HC Kerala17 Sept 2020

Bench: HONOURABLE DR. JUSTICE A.K.JAYASANKARAN NAMBIAR

Rajive Paul C vs. The State Tax Officer

WA/1224/2020HC Kerala17 Sept 2020

Bench: HONOURABLE MR.JUSTICE K.VINOD CHANDRAN,HONOURABLE MR. JUSTICE T.R.RAVI

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