Dyna Joseph vs. State Of Kerala
Original PDF →DATED 04.04.2015 ISSUED BY THE 6TH RESPONDENT. EXHIBIT P3OF THE COMPLAINT SUBMITTED BY THE PETITIONER TO THE 5TH AND 6TH RESPONDENTS, DATED 06.04.2015. EXHIBIT P4OF THE COMPLAINT SUBMITTED TO THE HON'BLE HOME MINISTER OF KERALA, DATED 06.04.2015. EXHIBIT P5OF THE MESSAGE THROUGH POST FROM THE OFFICE OF THE HOME MINISTER. EXHIBIT P6OF THE PROCEEDINGS OF THE IDUKKI POLICE SHO DATED 10.04.2015 OBTAINED BY THE PETITIONER UNDER THE RIGHT TO INFORMATION ACT. EXHIBIT P7OF THE RTI INFORMATION GIVEN TO THE PETITIONER'S HUSBAND BY THE 6TH RESPONDENT'S OFFICE DATED 21.10.2015. EXHIBIT P8OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 8TH RESPONDENT DEPUTY TAHSILDAR RR IDUKKI TO THE PETITIONER DATED 12.11.20193 EXHIBIT P8(A)OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 8TH RESPONDENT DEPUTY TAHSILDAR RR IDUKKI TO THE PETITIONER DATED 12.11.2019. EXHIBIT P9OF THE REVENUE RECOVERY NOTICE ISSUED BY THE 8TH RESPONDENT DEPUTY TAHSILDAR RR IDUKKI TO THE PETITIONER DATED 12.11.2019 ABOVE REPLY
WP(C).No.17998 OF 2020 -5- DATED 09.12.2019. EXHIBIT P10OF THE COMPLAINT DATED 14.12.2019 SUBMITTED BY THE PETITIONER TO THE 4TH RESPONDENT. EXHIBIT P11OF THE PROCEEDINGS OF SHO IDUKKI DATED 14.12.2019. EXHIBIT P12OF THE COMPLAINT DATED 11.02.2020 SUBMITTED BEFORE THE CIRCLE INSPECTOR OF POLICE, KATTAPPANA REQUESTING HIM TO REGISTER A CRIMINAL CASE AGAINST THE 11TH RESPONDENT. EXHIBIT P13OF THE PRIVATE COMPLAINT SUBMITTED BY THE PETITIONER BEFORE THE JUDICIAL FIRST CLASS MAGISTRATE COURT, KATTAPPANA NUMBERED AS CMP NO.423/2020. EXHIBIT P14OF THE FIR DATED 18.02.2020 REGISTERED BY THE SHO KATTAPPANA AGAINST THE 11TH RESPONDENT. //// PA TO JUDGE
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.